Section 10(25)(a) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 10(25)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(25)(a) in The Income Tax Act, 1961

(a)by the Board of Trustees constituted under the Coal Mines Provident Funds and Miscellaneous Provisions Act, 1948 (46 of 1948), on behalf of the Deposit-linked Insurance Fund established under section 3G of that Act; or

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Union of India - Subsection

Section 10(25)(a) in The Income Tax Act, 1961