Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Punjab - Subsection Section 6(xix) in The Punjab School Education Board (Submission of Books and their Approval) Regulations, 1979 (xix)In case of any dispute between the party and the Board, the decision of the Chairman thereon shall be final and biding on both the parties.
