Section 32 in THE DELHI SKILL AND ENTREPRENEURSHIP UNIVERSITY ACT, 2019
32. Regulations:- The authorities of the University may make regulations consistent with this Act, the Statutes
and the Ordinances, in the manner prescribed by the Statutes for the conduct of their own business and that of thecommittees, if any, appointed by them and not provided for by this Act, the Statutes or the Ordinances.
