Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(e) in Bihar Entertainments Tax Act, 1948 (e)[ "Entertainment Tax" includes tax levied under Sections 3, 3A, 3B, 3C and 3AA;] [Substituted by Act 11 of 1997.]
