Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 3 in Bihar Targeted Public Distribution System (Control) Order, 2016

3.

All works under the targeted public distribution system licensing of fair price shops and everything related to it, and identification of eligible households, ration cards, and everything as regard to ensuring supply and availability of food grains and other commodities shall now be regulated by the provisions contained in this Order from the date of its commencement.Part - 2 Licensing of Fair Price Shops