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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

1. Short title and application.

(1)These Rules may be called the "Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006".
(2)These rules shall apply for filling ordinary and casual vacancies in the offices of Member and Sarpanch of Gram Panchayat, Member of Mandal Praja Parishad and Member of Zilla Praja Parishad.