Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Nagaland - Subsection Section 24(b) in Nagaland Forest Act, 1968 (b)sets fire to a reserved forest, or in contravention of any rules made by the State Government kindles any fire, or leaves any fire burning, in such manner as to endanger such a forest, or who in any such forest,-
