Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(5)(d) in Assam Prisons Act, 2013

(d)any institution established or certified or recognized under the Juvenile Justice (Care & Protection of Children) Act, 2000.