Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89(1)] [Section 89] [Entire Act] State of Arunachal Pradesh - Subsection Section 89(1)(c) in Arunachal Pradesh (Land Settlement and Records) Act, 2000 (c)be entitled to plant trees on the land, to enjoy the products thereof and to fell, utilize or dispose of the timber of any trees on the land.