Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 20] [Entire Act] State of Maharashtra - Section Section 20 in The Mumbai Municipal Corporation Act, 1888 20. [Deleted by Maharashtra 11 of 1996 w.e.f. 29.1.1996.]
