Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 3] [Entire Act] Union of India - Subsection Section 3(2) in The Petroleum Act, 1934 (2)Save in accordance with the conditions of any license for the purpose which he may be required to obtain by rules made under section 4, no one shall import [petroleum Class A], and no one shall transport or store any petroleum.
