Calcutta High Court (Appellete Side)
Gour Mohan Mandal & Ors vs Abu Talak Gazi on 7 March, 2025
Author: Saugata Bhattacharyya
Bench: Saugata Bhattacharyya
Ml- 07.03.2025
2061 CPAN 102 of 2021
Ct.18
rkd In
W.P.A. 5823 of 2020
(writ petition is not available on record) Gour Mohan Mandal & Ors.
-vs-
Abu Talak Gazi Mr. K. Bhattacharya, Mr. Aninda Bhattacharya ....for the applicants.
At the time of call learned advocate representing the applicants has prayed for accommodation to obtain instruction.
List the matter under the same heading on 28th March, 2025 in order to enable the learned advocate to obtain instruction.
However, it is made clear that no further adjournment shall be granted on the next date.
(Saugata Bhattacharyya, J.)