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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(hh) in Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for Liquefied Natural Gas Facilities) Regulations, 2018

(hh)"transfer area" is that portion of an LNG plant containing piping systems where LNG, flammable liquids, or flammable refrigerants are introduced into or removed from the facility, such as ship unloading areas, or where piping connections are routinely connected or disconnected. Transfer areas do not include product sampling devices or permanent plant piping;