Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Bihar - Section Section 4 in The Bengal Ferries Act, 1885 4. An Act not to apply to municipal ferries. - [Repealed by the Second Schedule to the Bihar and Orissa Municipal Act, 1922]
