Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57(3)] [Section 57] [Entire Act] Union of India - Subsection Section 57(3)(b) in The Semiconductor Integrated Circuits Layout-Design Act, 2000 (b)where that other expression is of itself such as to indicate that the reference is to such registration as is mentioned in clause (a); or