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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Jharkhand - Subsection

Section 44(8) in Jharkhand Co-operative Societies Act, 2008

(8)After the records of a society have been deposited under sub-section(7), the Registrar shall cancel the registration of the society and the society shall then cease to exist as a corporate body.Chapter - VIA Co-operative Bank