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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Maharashtra - Subsection

Section 74(1) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(1)All references to the Veterinary Dairy and Fisheries colleges in any enactment or other instrument issued under any enactment, to any Krishi Vidyapeeth shall be construed as references to the University.