Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Tamilnadu - Subsection Section 4(iv) in Tamil Nadu Legislative Assembly (Medical Attendance and Treatment) Rules, 1964 (iv)concessions in regard to reimbursement of cost of drugs purchased in the open market as are admissible to Government servants of State Services:]
