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[Cites 0, Cited by 0] [Section 112] [Entire Act]

State of Andhra Pradesh - Subsection

Section 112(9) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

(9)Register of Commissioner :The court shall maintain a separate register for commissioners appointed under Order XVIII Rule 4 of Civil Procedure Code.] [Substituted by G.O.Rt.No. 1795, Law (LA&JHCB), Dated 20-10-2004. ]