Supreme Court - Daily Orders
Shiv Veer Dubey vs State Of U.P. And Others on 31 August, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
ITEM NO.16 COURT NO.14 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
15539/2015
(Arising out of impugned final judgment and order dated 18/07/2014
in WC No. 5500/2010 passed by the High Court Of Judicature at
Allahabad)
SHIV VEER DUBEY Petitioner(s)
VERSUS
STATE OF U.P. AND OTHERS Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 31/08/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Alakh Alok Srivastava, Adv.
Mr. Kedar Nath Tripathy,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed on the ground of delay as well as on merits.
(Ashwani Thakur) (Renu Diwan)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ASHWANI KUMAR
Date: 2015.09.02
18:38:25 IST
Reason: