Bombay High Court
Mr. Shankar Krishna Rao vs Mrs. Deepa Shankar Rao Through Poa ... on 20 June, 2019
Author: S.S. Jadhav
Bench: S.S. Jadhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 2062 OF 2019
Mr. Shankar Krishna Rao ....Petitioner
V/S
Mrs. Deepa Shankar Rao Through Poa Holder ....Respondent
Mr.Sameer Madhukar Paranjape For Petitioner Mr.Purushottam G. Chavan For Respondent CORAM : SMT. S.S. JADHAV, J DATE : 20th June, 2019 P.C. :
At the request of learned advocate for the Respondent, Stand over to 11/07/2019.
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