Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 45]

Bombay High Court

Mr. Shankar Krishna Rao vs Mrs. Deepa Shankar Rao Through Poa ... on 20 June, 2019

Author: S.S. Jadhav

Bench: S.S. Jadhav

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2062 OF 2019

 Mr. Shankar Krishna Rao                             ....Petitioner
            V/S
 Mrs. Deepa Shankar Rao Through Poa Holder        ....Respondent

Mr.Sameer Madhukar Paranjape For Petitioner Mr.Purushottam G. Chavan For Respondent CORAM : SMT. S.S. JADHAV, J DATE : 20th June, 2019 P.C. :

At the request of learned advocate for the Respondent, Stand over to 11/07/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 20/06/2019 ::: Downloaded on - 21/06/2019 05:02:36 :::