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[Cites 0, Cited by 0] [Section 9C] [Entire Act]

State of Haryana - Subsection

Section 9C(2) in The Maharishi Dayanand University Act, 1975

(2)The Registrar shall be Chief Administrative Officer of the University. He shall work directly under the superintendence, direction and control of the Vice-Chancellor] [Substituted by Haryana Act 2 of 1997 and further Substituted by Haryana Act 10 of 1997.].