Himachal Pradesh High Court
Sanjay Kumar vs . Hrtc And Anr. on 23 April, 2022
Bench: Sabina, Satyen Vaidya
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Sanjay Kumar Vs. HRTC and anr.
CWP No. 2452 of 2022 23.04.2022 Present: Mr. Rakesh Kumar Dogra, Advocate, for the petitioner.
Ms. Shubh Mahajan, Advocate, for the respondents.
CWP No. 2452/2022 and CMP No. 4562 of 2022 Notice. Ms. Shubh Mahajan, learned Standing Counsel, accepts notice on behalf of the respondents and seeks time to file reply.
List again on 01.06.2022.
( Sabina ) Judge ( Satyen Vaidya ) Judge 23rd April, 2022 (sushma) ::: Downloaded on - 23/04/2022 20:08:37 :::CIS