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[Cites 0, Cited by 0] [Section 19A(8)] [Section 19A] [Entire Act]

Union of India - Subsection

Section 19A(8)(a) in The Sugar Development Fund Rules, 1983

(a)An occupier shall be free to replace the allocated buffer stock with the production of the subsequent sugar season, without any break, to maintain the quality of the buffer stock and shall furnish a certificate from the concerned Central Excise Authority for such replacement in the Annexure-I of the Form-X along with the claim.