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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(27) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961

(27)"Rent Court" and "Rent Tribunal" in relation to any area means the Rent Court and the Rent Tribunal respectively constituted under this Act for such area;