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[Cites 0, Cited by 0] [Section 217] [Entire Act]

State of Tripura - Subsection

Section 217(2) in Tripura Excise Rules, 1962

(2)The licensee shall provide suitable office accommodation with sanitary arrangements for the Excise Officer-in-charge within the warehouse or godown and also supply such furniture and other articles for his use as may be considered indispensable by the Collector.