Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 8 in Delhi Motor Vehicles Rules, 1993 8. Fee for issue of a Medical Certificate. - The Fee for issue of medical certificate in connection with a driver/conductor's licence shall be a maximum of rupees thirty.
