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Bengal Presidency - Section

Section 1141 in Police Regulations, Bengal , 1943

1141. Erasures and corrections in account registers and records.

- Erasures and overwritings in any account register or records or in the cash book are absolutely forbidden; if any correction be necessary, the incorrect entry shall be cancelled neatly in red ink, and the correct entry inserted. Any such correction; or any interpolation deemed necessary should be authenticated by the head of the office or any other gazetted officer authorised to deal with account matters.