Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Punjab - Subsection Section 43(b) in Punjab Self-Supporting Co-operative Societies Act, 2006 (b)he has utilized the services of the self-supporting co-operative society during the previous financial year to the extent and in the manner specified in the bye-laws;
