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State of Punjab - Section

Section 17 in The Punjab Land Revenue (Thur, Sem, Chos and Sand) Remission and Suspension Rules, 1960

17. Patwari to enter statements in daily diary.

- The Patwari shall enter in his daily diary the statement of all fields mentioned in Forms 'A' and 'C' for each village at the time of their submission to the Tahsildar.