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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(4) in Andhra Pradesh Orphanages and other Charitable Homes (Supervision and Control) Rules, 1999

(4)It is the duty of the Manager to furnish the periodical reports to the Board, as stipulated by the Board, and also furnish annual accounts and Utilisation Certificate with the approval of the Managing Committee to the appropriate authority, if the Home is in receipt of any financial assistance from Government Departments.