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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(1)(g) in THE INSTITUTE OF TEACHING AND RESEARCH IN AYURVEDA ACT, 2020

(g)the allowances, if any, to be paid to the Chairperson and the members of the Governing Body and of standing committee and ad hoc committee under sub-section (6) of section 10;