Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 112B] [Entire Act] State of Karnataka - Subsection Section 112B(1) in Karnataka Municipal Corporations Act, 1976 (1)A property tax register in respect of buildings or lands or both in the city shall be maintained in such form and in such manner as may be prescribed.