Section 14(4)(b) in The Payment Of Wages Act, 1936
(b)with such assistance, if any, as he thinks fit, enter, inspect and search any premises of any railway, factory or ] [industrial or other establishment] [ Substituted by Act 38 of 1982, Section 9, for " industrial establishment" (w.e.f. 15.10.1982).][at any reasonable time for the purpose of carrying out the objects of this Act; [Substituted by Act 53 of 1964, Section 11, for sub-Section (4) (w.e.f. 1.4.1965). ]