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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(8) in The Orissa Ayurvedic Medicine Rules, 1960

(8)If the number of valid nominations received is more than the number of the members to be elected, the Returning Officer shall forthwith publish their names an addresses in such manner as the Council or Faculty may deem fit and shall further cause their names to be entered in the voting papers which shall be in Form 'C'