Chattisgarh High Court
Iifl Home Finance Limited vs Ms. Jyoti Singh on 31 October, 2023
1
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CONT No. 253 of 2023
Iifl Home Finance Limited Versus Ms. Jyoti Singh
31.10.2023 Mr. Raja Sharma, counsel for the petitioner.
Mr. Sameer Oraon, Counsel for the respondents.
Heard Learned counsel for the respondents submits that he will be filing the proceeding initiated by respondents for handing over the property subject matter of the proceeding under Section 14 of the Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act.
As prayed list this case in next week.
Sd/--
(Parth Prateem Sahu) Judge 2 vaibhav