Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Punjab - Subsection Section 16(3) in The Punjab Pre-Natal Diagnostic Techniques (Control and Regulation) Act, 1994 (3)The non-official members of the District Vigilance Committee shall be nominated by the Authority.
