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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(vii) in The Haryana Kisan Kalyan Pradhikaran Act, 2018

(vii)to formulate suitable policy intervention to enhance agricultural productivity and to take such measures to reduce the cost of production by synergizing the efforts of all stakeholder Departments;