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[Cites 0, Cited by 0] [Section 7(9)] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(9)(d) in Jammu and Kashmir Civil Services (Revised) Pay Rules, 2018

(d)the anomaly is directly as a result of the application of the provisions of these rules or Article 77(B) of J&K CSRs or any other rule or order regulating pay fixation on such promotion in the revised pay structure :