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[Cites 0, Cited by 0] [Section 163(3)] [Section 163] [Entire Act]

State of West Bengal - Subsection

Section 163(3)(d) in The West Bengal Panchayat Act, 1973

(d)call for meetings of a Panchayat Samiti or any of its Sthayee Samitis or a Gram Panchayat if no meeting of such Panchayat Samiti or Sthayee Samiti or Gram Panchayat is held in accordance with the provisions of this Act or the rules made thereunder.]