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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Telangana - Subsection

Section 21(2)(d) in Telangana Vaccination Act, 1951

(d)provide for the guidance of the Superintendent of the Vaccine Depot established by Government in the manufacture, storing, testing of lymph, its periodical supply to the vaccinators and maintenance of records of lymph issued from time to time,