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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(8) in The Shree Somnath Sanskrit University Act, 2005

(8)The Vice-Chancellor may suspend a member as the Chairman of the authority, body or committee of the University from the meeting of the authority, body or committee if such member persists in obstructing or stalling the proceedings of such authority body or, as the case may be committee or indulges in behaviour unbecoming of a member and shall report the matter accordingly to the Chancellor.