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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(vv) in The Delhi Metro Airport Express Line, General Rules, 2010

(vv)"local control" means the assumption of the responsibilities of the Traffic Controller for the specific station by a person who is authorized to do so for the time being;