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State of Chattisgarh - Section

Section 150 in High Court of Chhattisgarh Rules, 2005

150.

The daily list shall be issued in the following order : -
(i)Fresh cases.
(ii)Cases for orders on Interlocutory applications.
(iii)Overnight part heard cases.
(iv)After notice cases.
(v)Final disposal cases.
(vi)Final hearing cases.