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State of Odisha - Section

Section 29 in The Orissa Excise Rules, 1965

29. Import of medicinal preparations containing hemp drugs under cover of permits.

- Medicinal preparations containing hemp drugs (other than recognised medicinal preparations) prepared in accordance with prescriptions recognised in standard Ayurvedic and Tibbi medical works by persons bona fide engaged in the practice of the Ayurvedic and Tibbi system of medicines, provided no process of distillation is used in the manufacture of such preparations, may be imported, only by chemist or druggist for bona fide medicinal purposes, under cover of permits issued by the Commissioner in such form as the Board may prescribe:Provided that if the import is from outside India it must be by means other than the post.