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State of Uttarakhand - Section

Section 4 in Irrigation Department, Uttaranchal Service of Ministerial Cadre (Group 'C') Rules, 2003

4. Cadre of the Service.

(1)There shall be three Cadres of the Service-
(A)Chief Engineer's Office Cadre;
(B)Circle Office Cadre;
(C)Divisional Office Cadre.
(2)The strength of the Service in each cadre and number of posts of various categories therein shall be such as may be determined by the Government from time to time.
(3)The strength of the Service in each cadre and number of posts of various categories therein shall, until orders varying the same are passed under sub-rule (1), be as given in Appendix :Provided that-
(i)the Governor may leave unfilled or may hold in abeyance any vacant post, without thereby entitling any person to compensation;
(ii)the Governor may create such additional permanent or temporary post as he may consider proper.