Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act] State of Uttar Pradesh - Subsection Section 8(2)(b) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 (b)a new Market Committee shall be constituted for the modified or newly created Market Area. according to the provisions of section 14 ;