Delhi High Court - Orders
M/S. Pma Construction Co vs M/S. Ntpc Ltd on 6 August, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~67
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 68/2022
M/S. PMA CONSTRUCTION CO.
.....Decree Holder
Through: Mr. Pawan K. Mittal, Mr. Yugansh
Mittal, Advs.
versus
M/S. NTPC LTD.
.....Judgement Debtor
Through: Mr.Adarsh Tripathi, Mr.Vikram
Singh Baid, Mr Ajitesh Garg, Advs
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 06.08.2025
List on 27.08.2025
JASMEET SINGH, J
AUGUST 6, 2025
This is a digitally signed order.
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