Punjab-Haryana High Court
State Of Punjab vs Gurpreet Singh And Ors on 17 May, 2023
Author: Sureshwar Thakur
Bench: Sureshwar Thakur
Neutral Citation No:=2023:PHHC:072621-DB
In the High Court of Punjab and Haryana at Chandigarh
CRM-A-943-MA-2011 (O&M)
Date of Decision: 17.5.2023
State of Punjab ......Appellant
Versus
Gurpreet Singh and others ......Respondents
CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
HON'BLE MR. JUSTICE KULDEEP TIWARI
Present: Ms. Monika Jalota, Sr. DAG, Punjab.
Mr. Manoj Kumar, Advocate
for the respondents.
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SURESHWAR THAKUR, J.
For orders, see detailed judgment of even date, passed in CRA-D-901-DB-2011, titled 'Paramjit Kaur versus Gurpreet Singh.
(SURESHWAR THAKUR) JUDGE (KULDEEP TIWARI) JUDGE May 17, 2023 Gurpreet Whether speaking/reasoned : Yes/No Whether reportable : Yes/No Neutral Citation No:=2023:PHHC:072621-DB 1 of 1 ::: Downloaded on - 22-05-2023 13:26:49 :::