Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

UT Chandigarh - Subsection

Section 24(1)(b) in The Punjab Value Added Tax Act, 2005

(b)an information received that the person has violated any of the provisions of this Act or the rules made there-under; or